Indian Penal Code, 1860

Back

Sections	Particulars
Chapter XVIII	Of Offences Relating To Documents And To 173[***] Property Marks
483	Counterfeiting a property mark used by another
Description	Whoever counterfeits any 178[***] property mark used by any other person shall be punished with imprisonment of either description for a term which may extend to two years, or with fine, or with both